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[Cites 0, Cited by 0] [Section 180(1)] [Section 180] [Entire Act]

State of Goa - Subsection

Section 180(1)(c) in The Goa Panchayat Raj Act, 1994

(c)[ any new Panchayat or deemed Panchayat or any new Zilla Panchayat established in accordance with the provisions of this Act;] [Inserted by the Amendment Act 13 of 2001.] [or] [Inserted by the Amendment Act 4 of 2007.]