Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(9)] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(9)(c) in Tamil Nadu Local Fund Audit Rules, 2016 (c)The auditor shall not remove any book, voucher or document from the office of the local authority whose accounts are being audited by him: