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State of Uttar Pradesh - Section

Section 26 in U.P. Judicial Officers' Service Rules, 1960

26. Criteria for crossing efficiency bars.

(1)No member of the Service shall be allowed to cross the first efficiency bar unless he is found to have worked satisfactorily and unless his integrity is certified.
(2)No member of the Service shall be allowed to cross the second efficiency bar unless he is found to have worked with distinct ability and his integrity is beyond question.