Income Tax Appellate Tribunal - Hyderabad
Puneet Yadu Dalmia., New Delhi vs Addl. Commissioner Of Income Tax, ... on 11 July, 2018
IN THE INCOME TAX APPELLATE TRIBUNAL
HYDERABAD BENCH "A", HYDERABAD
BEFORE SMT P. MADHAVI DEVI, JUDICIAL MEMBER
AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER
ITA No. 1130/Hyd/2017
Assessment Year: 2010-11
Puneet Yadu Dalmia, vs. Addl. CIT,
New Delhi. Range-2,
Hyderabad.
PAN - AGRPD5590K
(Appellant) (Respondent)
Assessee by : None
Revenue by : Smt. Anjala Sahu
Date of hearing 10/07/2018
Date of pronouncement 10/07/2018
O RDE R
PER INTURI RAMA RAO, A.M.:
This appeal filed by the assessee is directed against the order dated 24/04/2017 of Learned CIT(A) - 2, Hyderabad for the AY 2010-
11.
2. On perusal of record, we find that the AR of the assessee filed a letter dated 27/06/2018, wherein it was stated to withdraw the appeal in the circumstances mentioned therein. Therefore, we dismiss the appeal as withdrawn.
3. In the result, appeal of the assessee is dismissed.
Pronounced in the open Court on 10 th July, 2018.
Sd/- Sd/-
(P. MADHAVI DEVI) (INTURI RAMA RAO)
JUDICIAL MEMBER ACCOUNTANT MEMBER
Hyderabad, Dated: 10 th July, 2018 KRK 2 ITA No. 1130Hyd/17 Puneet Yadu Dalmia, New Delhi Copy to:-
1) Shri Puneet Yadu Dalmia, 18, Golf Links, New Delhi - 110003
2) Addl. CIT, Range-2, Hyderabad.
3) CIT(A) - 2, Hyderabad.
4) Pr. CIT -2, Hyd.
5) The Departmental Representative, I.T.A.T., Hyderabad.
6) Guard File