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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(c) in The Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(c)all inside walls and partitions, ceilings of rooms and walis, sides and staircases shall-
(i)where they are painted or varnished or where they have smooth impervious surface, be cleaned with fresh water and dried at least once in every period of fourteen months.
(ii)where they are painted or varnished, be re-pained or re-varnished at least once in every period of five years;
(iii)in any other case, be kept whitewashed or colour-washed at least once in every twelve months.