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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Meghalaya - Subsection

Section 18(1)(c) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

(c)he violates any of the laws, regulations, rules and resolutions of the Executive Committee;