Delhi High Court - Orders
M/S Nav Jagriti Niketan Education ... vs Delhi International School& Others on 19 September, 2023
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 698/2018
M/S NAV JAGRITI NIKETAN EDUCATION SOCIETY
..... Plaintiff
Through: Mr. Rohan Gupta (VC),
Proxy Counsel
versus
DELHI INTERNATIONAL SCHOOL& OTHERS
..... Defendant
Through: Mr. Romy Chacko, Adv for D-1.
Mr. Pravesh Thakur (VC),
Advocate for D-2.
Mr. Amit Jain, Ms. Ishita Suri,
Advocates for D-3.
CORAM:
JOINT REGISTRAR (JUDICIAL) Dr. AJAY
GULATI (DHJS)
ORDER
% 19.09.2023 List of witnesses and affidavit in evidence has not been filed by the parties.
Let the list of witnesses and affidavit in evidence be filed in e-form as well as in physical form with an advance copy / copies to the opposite side within one week.
Adjournment has been sought by proxy counsel for the plaintiff on the ground that wife of the main counsel for the plaintiff is admitted in the hospital.
Matter is already listed before the Hon'ble Court for 03.10.2023.
Put up before the Hon'ble Court on the date already fixed i.e. 03.10.2023, for further directions.
AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) SEPTEMBER 19, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 21:59:37