Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Himachal Pradesh - Section Section 30C in The Punjab Land Revenue Rules 30C. In the case of the inams in the Jhelum district, the foregoing rules shall be read subject to the following modifications:
