Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

Bengal Presidency - Subsection

Section 47(i) in Police Regulations, Bengal , 1943

(i)Annual inspections should be made by Sub-divisional Police Officers as provided by regulation 46(d).