Section 4(1) in Jammu and Kashmir Civil Services (Higher Standard Pay Scale Scheme) Rules, 1996
(1)"Employee" means a non-Gazetted Regular Government Servant who is a whole time employee working either in permanent or quasi-permanent or temporary capacity in graded scale.(m)any other term used in these Rules, but not defined herein, shall carry the same meaning as assigned to it in J&K Civil Service Regulations.
