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State of Jharkhand - Section

Section 38 in Bihar Factories Rules, 1950

38. Means of supply.

- If drinking water is not supplied direct from taps either connected with public water supply system of the factory approved by the Health Officer, it shall be kept in suitable vessels, receptacles or tanks fitted with taps and having dust proof covers placed on raised stand or platform in shade and having suitable arrangements of drainage to carry away the split water. Such vessels, receptacles and tanks shall be kept clean and measures shall be taken to ensure that the water is free from contamination.