Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Gujarat - Subsection Section 20(2) in Gujarat Panchayats (Amendment) Act, 1962 (2)in sub-section (2) for the words "such functions and duties as ale performed" the words "such powers, functions and duties as are exercised or performed" shall be substituted;
