Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 9 in Bengal Children Act, 1922 9. Power of inspectors.- The chichi inspector, or an inspector, or in assistant inspector authoried to that behalf by the chief inspector, may, at any time, enter and inspect any reformatory or industrial school in all its departments.
