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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(1) in Punjab Rights of Persons with Disabilities Rules, 2019

(1)The State Commissioner shall be appointed on full -time basis for a period of three years from the date on which he assumes office, or till he attains the age of sixty-five years, whichever is earlier.