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[Cites 0, Cited by 0] [Section 270] [Entire Act]

State of Haryana - Subsection

Section 270(4) in Punjab Jail Manual

(4)[ Army Reserve men may be entertained up to a maximum of 5 per cent of the sanctioned strength of the warder guard in each Jail, provided that their age does not exceed 35 years and that their military service record 2 shows their conduct to have been good.] [P.G. No. 32614-Jails, dated 6.11.30.]Note 1 - Preference should be given to those who can read and write, and whose height and chest measurement exceed the minimum laid down.Note 2 - Candidates, if under the age of 21, provided they come up to requirements in all other respects, may be enlisted with a chest measurement of 32-1/2".Note 3 - For purposes of recruitment up to the 31st December, 1950, the upper age limit shall be 27 years instead of 25 years as far as residents of East Punjab are concerned.