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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(d) in The Orissa District Planning Committees Rules, 2000

(d)the last date for the withdrawal of candidature which shall be the third day after the date of scrutiny of nominations or if that day is a public holiday, the next succeeding day which is not a public holiday; and