Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in Coal Blocks Allocation Rules, 2017 14. Central Government may seek assistance. - The Central Government may, for the purpose of discharging its functions under these rules, seek assistance of any departments, authorities, agencies, technical experts or government companies or corporations and may also constitute committees.
