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State of Madhya Pradesh - Section

Section 50 in The M.P. State Dental Council Rules, 1969

50. Invitation of a member by the Executive Committee.

- The Executive Committee may invite a member of the Council, not being a member of the Executive Committee, to attend any meeting of the Executive Committee. Any member so invited shall be free to participate in the discussions in the Executive Committee but shall not function as a member of the Committee whether by way of voting or otherwise.