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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 30(2)(e) in Kashmir and Jammu Universities Act, 1969

(e)one person who is not a teacher in any affiliated or constituent college of the University or a Department of the University, nominated by the Faculty [x x x] [Words omitted by Act X of 1973, s. 5.] :