Punjab-Haryana High Court
Silverline Holdings Pvt. Ltd vs Ajay Johl And Another on 16 August, 2013
Author: Jitendra Chauhan
Bench: Jitendra Chauhan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM No.M-13561 of 2013 (O&M)
Date of decision : 16.08.2013
Silverline Holdings Pvt. Ltd.
...Petitioner
Versus
Ajay Johl and another
...Respondents
CORAM: HON'BLE MR. JUSTICE JITENDRA CHAUHAN
Present: Mr. Anish Setia, Advocate,
for the petitioner.
Mr. Arshdeep Singh, Advocate for respondent No.1.
JITENDRA CHAUHAN, J. (Oral)
The learned counsel for the petitioner seeks permission to withdraw the instant petition.
Dismissed as withdrawn.
16.08.2013 (JITENDRA CHAUHAN) atulsethi JUDGE Sethi Atul 2013.08.16 18:58 I attest to the accuracy and integrity of this document Chandigarh