- Remission sheets (form No. 145) shall be retained in the office of a jail for a period of one year after the release of the prisoner to whom they relate.When a prisoner is transferred to another jail, his remission sheet (or card) where such are maintained, or where they are not maintained, a statement certified by the Superintendent, of the total remission, earned up to the date of transfer shall be sent with the prisoner.N. B.- The notes to paras 631, 633 and 649 should not be regarded as part of the statutory rules; they have merely been inserted for convenience of reference and with the object of assisting officers to interpret the rules.(b)Rewards
