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[Cites 0, Cited by 11] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(za) in The Special Economic Zones Act, 2005

(za)“Special Economic Zone” means each Special Economic Zone notified under the proviso to sub‑section (4) of section 3 and sub‑section (1) of section 4 (including Free Trade and Warehousing Zone) and includes an existing Special Economic Zone;