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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1)(viii) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2017

(viii)The Admission Committee shall decide to allot seats as per online process as far as possible. However, it may decide to do the same by an offline process wherever it is expedient to do so.