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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(4)(c) in Gujarat Sales Tax Act, 1969

(c)is or becomes in any way concerned or interested in any contract or agreement made by or on behalf of the State Government or participates in any way in the profit thereof or in any benefit or emoluments arising therefrom otherwise than as a member, or