Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(xi) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010 (xi)any uncalled for person waiting outside any tourist place and hotel with intent to follow any tourist without his/her wishes;
