Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 40] [Entire Act] Union of India - Subsection Section 40(b) in Estate Duty act, 1953 (b)if the interest extended to less than the whole income of the property, be the principal value of an addition to the property equal of the income to which the interest extended.
