Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 67 in Rajasthan Land Pooling Schemes Act, 2016

67. Authentication of orders and documents.

- All permissions, orders, decisions, notices and other documents shall be authenticated, by the signature of the Officer authorized by the appropriate authority or Land Pooling Officer in this behalf.