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Bombay High Court

Kanasa Khora Shikshan Prasarak Mandal, ... vs Shri. Nand Kumar And Ors on 17 September, 2018

Bench: A.S. Oka, M.S. Sonak

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                CONT. PETITION NO. 387 OF 2015

 Trimurti Shikshan Sanstha                            ....Petitioner
             V/S
 Rashtraprem Tarun Mandal                          ....Respondent

WITH CONT. PETITION STAMP NO. 7308 OF 2015 Karmaveer Bhaurao Patil Shikshan Sanstha And ....Petitioner Anr V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors WITH CONT. PETITION STAMP NO. 7309 OF 2015 Karmaveer Bhaurao Patil Shikshan Sanstha And ....Petitioner Anr V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors WITH CONT. PETITION STAMP NO. 7310 OF 2015 Mula Gramin Shikshan Sanstha And Anr ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors Page 1/3 ::: Uploaded on - 17/09/2018 ::: Downloaded on - 18/09/2018 01:57:51 ::: WITH CONT. PETITION STAMP NO. 21871 OF 2015 Kisanrao More Education Society, Sarvade And ....Petitioner Anr V/S Shri. Nand Kumar And Ors ....Respondent WITH CONT. PETITION STAMP NO. 21872 OF 2015 Kanasa Khora Shikshan Prasarak Mandal, Sarud ....Petitioner And Anr V/S Shri. Nand Kumar And Ors ....Respondent WITH CONT. PETITION STAMP NO. 21873 OF 2015 Jay Shivray Education Society, Murgud ....Petitioner V/S Shri. Nand Kumar And Ors ....Respondent WITH CONT. PETITION STAMP NO. 21874 OF 2015 Shri. Rajarshri Shahu Chhatrapati Shikshan ....Petitioner Prasarak Mandal V/S Shri. Nand Kumar And Ors ....Respondent WITH CONT. PETITION STAMP NO. 21877 OF 2015 Ma.kha. Udaysingrao Gaikwad Shikshan Sanstha ....Petitioner Page 2/3 ::: Uploaded on - 17/09/2018 ::: Downloaded on - 18/09/2018 01:57:51 ::: V/S Shri. Nand Kumar And Ors ....Respondent WITH CONT. PETITION STAMP NO. 21884 OF 2015 Late Dinkarrao Va Shamrao Pawar-patil Bandhu ....Petitioner Shaikshnik V/S Shri. Nand Kumar And Ors ....Respondent Mr S.S. Pakale i/by Mr Shankar Maruti Katkar For Petitioner Mr R. S. Apte Special Counsel a/w Mr P.G. Sawant AGP for Res. No.1 & 2 For Respondent CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 17th September, 2018 P.C. :

Registry to verify and place the matter before the appropriate Court a/w connected matters.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 17/09/2018 ::: Downloaded on - 18/09/2018 01:57:51 :::