Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54A] [Entire Act] State of Karnataka - Subsection Section 54A(c) in Karnataka Housing Board Act, 1962 (c)partly from the sinking fund established under section 54B and partly from the money borrowed for the purpose.