Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 162(3)] [Section 162] [Entire Act]

Union of India - Subsection

Section 162(3)(i) in The Petroleum Rules, 2002

(i)a copy of the project report and specifications and plans referred to in sub-rule (1) in triplicate; and