Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S. Sree Anjaneya Medical on 9 September, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.27 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
(CC No.16257/2016)
(Arising out of impugned final judgment and order dated 11/02/2016
in ITA No. 17/2015 passed by the High Court of Kerala at Ernakulam)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S. SREE ANJANEYA MEDICAL Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 09/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. N.K. Kaul,ASG
Mr. Tara Chandra Sharma,Adv.
Mr. Sanyant Lodha,Adv.
For Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.2979 of 2016.
(Anita Malhotra) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2016.09.12 16:23:24 IST Reason: