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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(11) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(11)The Licensee shall not leave trappable trees in between the trees, stalks of which are cut or frames are prepared. The Prohibition & Excise Superintendent may at his discretion permit the Licensee to tap such trees which are left in between / after taking action for the offence committed.