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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(2) in Bihar Factories Rules, 1950

(2)Such effluents as may be harmless and as do not need any treatment to make them harmless shall be separated from other effluents and shall be carried in separate drains:Provided that if the quantity of such effluents is very small, the Chief Inspector may permit all the effluents to be carried in one drain.