Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 3 in Grant-in-Aid Code of the Tamil Nadu Educational Department

3. Definitions of terms.

- The term "Director" signifies Director of School Education or Director of Collegiate Education, as the case may be, the term "District Educational Officer" includes Inspectresses; the term "Local Board" includes a Municipal Corporation or Council; the term "Local Funds" includes Municipal funds; the term "President" includes the Chairman of a Municipal Corporation or Council; and the, term "Manager" includes a Board of Managers.