Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(16) in The Aircraft Rules, 1937

(16)The Central Government may withhold the grant or renewal of a licence or authorisation [* * *] [Omitted 'or approval or certificate of competency' by Notification No. G.S.R. 1001 (E) dated 22.12.2010 (w.e.f. 23.3.1937).] if, for reasons to be recorded in writing, it considers it expedient to do so in public interest.]