Calcutta High Court (Appellete Side)
(Ad) Dipankar Sarkar vs The State Of West Bengal & Ors on 3 August, 2021
Author: Debangsu Basak
Bench: Debangsu Basak
(Through Video Conference)
S/L No.197
03.08.2021 WPA 173 of 2021
Ct-8
(AD) Dipankar Sarkar
vs.
The State of West Bengal & Ors.
Mr. Arindam Chattopadhyay
Ms. Lipika Chatterjee
... for the State respondents.
The writ petition is under Group-II. State is represented.
WPA 173 of 2021 will, therefore, go out of the list.
(Debangsu Basak, J.)