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Calcutta High Court (Appellete Side)

(Ad) Dipankar Sarkar vs The State Of West Bengal & Ors on 3 August, 2021

Author: Debangsu Basak

Bench: Debangsu Basak

                     (Through Video Conference)
S/L No.197

03.08.2021                 WPA 173 of 2021
Ct-8
(AD)                      Dipankar Sarkar
                                 vs.
                   The State of West Bengal & Ors.


             Mr. Arindam Chattopadhyay
             Ms. Lipika Chatterjee
                                   ... for the State respondents.

The writ petition is under Group-II. State is represented.

WPA 173 of 2021 will, therefore, go out of the list.

(Debangsu Basak, J.)