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Bombay High Court

Sir Mohammed Yusuf Trust (A)Haroun Alim ... vs M/S K Raheja Corp Pvt Ltd And 2 Ors on 7 March, 2019

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       NOTICE OF MOTION (SUITS) NO. 933 OF 2013
                          In
                  SUITS 401 OF 2013

 Sir Mohammed Yusuf Trust (a)haroun Alim A R ....Petitioner
 Yusuf And 5 Ors
            V/S
 M/s K Raheja Corp Pvt Ltd And 2 Ors        ....Respondent

Mr. P. S. Dani Senior Advocate a/w Mr. Ivor Peter D\'cruz, Adv. For Plaintiff.

Mr. Vishal Kanade a/w mr. Zubin Narialwala i/b Hariani and Co for Def. NO. 1-2 CORAM : B.P. COLABAWALLA, J DATE : 7th March, 2019 P.C. :

At the request of Advocate for the Defendant adjourned to 03/04/2019. Ad interim relief if any to continue till next date.
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