Bombay High Court
Sir Mohammed Yusuf Trust (A)Haroun Alim ... vs M/S K Raheja Corp Pvt Ltd And 2 Ors on 7 March, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 933 OF 2013
In
SUITS 401 OF 2013
Sir Mohammed Yusuf Trust (a)haroun Alim A R ....Petitioner
Yusuf And 5 Ors
V/S
M/s K Raheja Corp Pvt Ltd And 2 Ors ....Respondent
Mr. P. S. Dani Senior Advocate a/w Mr. Ivor Peter D\'cruz, Adv. For Plaintiff.
Mr. Vishal Kanade a/w mr. Zubin Narialwala i/b Hariani and Co for Def. NO. 1-2 CORAM : B.P. COLABAWALLA, J DATE : 7th March, 2019 P.C. :
At the request of Advocate for the Defendant adjourned to 03/04/2019. Ad interim relief if any to continue till next date.
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