Madhya Pradesh High Court
Middle India Radhasoami Charitable ... vs Shriram on 27 January, 2026
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 CONC-2276-2019
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CONC No. 2276 of 2019
(MIDDLE INDIA RADHASOAMI CHARITABLE SOCIETY DAYAL BAGH AGRA Vs SHRIRAM AND OTHERS )
Dated : 27-01-2026
Shri Manoj Sharma, Senior Advocate with Ms. Aqsa Mokarram,
Advocate for the petitioner.
Shri Aakash Malpani, Advocate for respondents.
After arguing for some time, learned counsel for the petitioner prays for and is granted time to argue the matter.
As prayed by learned counsel for the petitioner, list on 29.01.2026 at the top of the list.
(DWARKA DHISH BANSAL) JUDGE KPS Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 28-01-2026 11:11:07