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Supreme Court - Daily Orders

Greens Power Equipment (China) Co.Ltd. vs Sarvanthi Infratech Pvt Ltd on 31 January, 2014

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ITEM NO.402                   COURT NO.8             SECTION XVIA

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

ARBITRATION PETITION NO. 32 OF 2013


GREENS POWER EQUIPMENT (CHINA) CO.LTD.                 Petitioner(s)

                   VERSUS

SARVANTHI INFRATECH PVT LTD                            Respondent(s)


Date: 31/01/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR



For Petitioner(s)           Mr. Atul Kumar, Adv.
                            Mr. Arun Gaur, Adv.
                            for Mr. S.K. Verma,AOR

For Respondent(s)           Mr. Viplav Sharma, Adv.
                            Mr. Devanshu Kumar, Adv.
                            for Ms. Divya Roy,AOR

             UPON hearing counsel the Court made the following
                                 O R D E R

In view of the letter circulated by learned counsel for the petitioner, hearing of the case is adjourned by two weeks for filing rejoinder affidavit.





      |(Parveen Kr.Chawla)                       | |(Indu Bala Kapur)              |
|Court Master                              | |Court Master                     |
|                                          | |                                 |