Supreme Court - Daily Orders
Greens Power Equipment (China) Co.Ltd. vs Sarvanthi Infratech Pvt Ltd on 31 January, 2014
º
ITEM NO.402 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
ARBITRATION PETITION NO. 32 OF 2013
GREENS POWER EQUIPMENT (CHINA) CO.LTD. Petitioner(s)
VERSUS
SARVANTHI INFRATECH PVT LTD Respondent(s)
Date: 31/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
For Petitioner(s) Mr. Atul Kumar, Adv.
Mr. Arun Gaur, Adv.
for Mr. S.K. Verma,AOR
For Respondent(s) Mr. Viplav Sharma, Adv.
Mr. Devanshu Kumar, Adv.
for Ms. Divya Roy,AOR
UPON hearing counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner, hearing of the case is adjourned by two weeks for filing rejoinder affidavit.
|(Parveen Kr.Chawla) | |(Indu Bala Kapur) |
|Court Master | |Court Master |
| | | |