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Calcutta High Court

Pijush Kanti Dey vs State Of W.B on 4 March, 2014

Author: Arindam Sinha

Bench: Arindam Sinha

                                 ORDER SHEET

                            W.P. No. 1004 of 2000

                       IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE



                              PIJUSH KANTI DEY
                                   Versus
                               STATE OF W.B.


  BEFORE:

  The Hon'ble JUSTICE ARINDAM SINHA

Date : 4th March, 2014.

The Court : None appears even in the second call. The writ petition is dismissed for default.

(ARINDAM SINHA, J.) dg2