Calcutta High Court
Pijush Kanti Dey vs State Of W.B on 4 March, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
W.P. No. 1004 of 2000
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
PIJUSH KANTI DEY
Versus
STATE OF W.B.
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 4th March, 2014.
The Court : None appears even in the second call. The writ petition is dismissed for default.
(ARINDAM SINHA, J.) dg2