Himachal Pradesh High Court
Prem Singh Jasrotia & Ors vs . Bsnl & Others on 12 May, 2022
Bench: Sabina, Satyen Vaidya
Prem Singh Jasrotia & ors Vs. BSNL & others .
Ex. Petition No.23 of 2020 12.05.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the petitioner.
Mr. Navlesh Verma, Deputy Advocate General, for the respondents.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge ( Satyen Vaidya ) Judge May 12, 2022 Himalvi ::: Downloaded on - 13/05/2022 20:05:41 :::CIS