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Delhi High Court - Orders

Bolt Technology Ou vs Ujoy Technology Private Limited & Anr on 26 August, 2022

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~29
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       CS(COMM) 582/2022 & I.As. 13529/2022, 13530/2022, 13531/2022,
                                  13532/2022
                                  BOLT TECHNOLOGY OU                                 ..... Plaintiff
                                                Through: Ms. Swathi Sukumar, Mr. Essenese
                                                            Obhan, Ms. Taarika Pillai, Ms.
                                                            Himangi Kapoor, Ms. Ayesha
                                                            Guhathakurta    &       Mr.        Ritik
                                                            Raghuwanshi,     Advocates          (M-
                                                            9971851064).
                                                versus
                                  UJOY TECHNOLOGY PRIVATE LIMITED
                                  & ANR.                                        ..... Defendants
                                                Through: Mr. Maneesh Kumar, Advocate (M-
                                                            9910487552).
                                                            Mr. Naman Maheshwari & Ms.
                                                            Akansha Kapoor, Advocates (M-
                                                            7728858581).
                                  CORAM:
                                  JUSTICE PRATHIBA M. SINGH
                                                     ORDER

% 26.08.2022

1. Hon'ble Judge is on leave today.

2. List on 29th August, 2022.

BY ORDER (COURT MASTER) AUGUST 26, 2022 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:29.08.2022 17:39:53