Delhi High Court - Orders
Bolt Technology Ou vs Ujoy Technology Private Limited & Anr on 26 August, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 582/2022 & I.As. 13529/2022, 13530/2022, 13531/2022,
13532/2022
BOLT TECHNOLOGY OU ..... Plaintiff
Through: Ms. Swathi Sukumar, Mr. Essenese
Obhan, Ms. Taarika Pillai, Ms.
Himangi Kapoor, Ms. Ayesha
Guhathakurta & Mr. Ritik
Raghuwanshi, Advocates (M-
9971851064).
versus
UJOY TECHNOLOGY PRIVATE LIMITED
& ANR. ..... Defendants
Through: Mr. Maneesh Kumar, Advocate (M-
9910487552).
Mr. Naman Maheshwari & Ms.
Akansha Kapoor, Advocates (M-
7728858581).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 26.08.2022
1. Hon'ble Judge is on leave today.
2. List on 29th August, 2022.
BY ORDER (COURT MASTER) AUGUST 26, 2022 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:29.08.2022 17:39:53