Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Andhra Pradesh - Subsection Section 57(4) in Andhra Pradesh Infrastructure Development Corporation Act, 1998 (4)All property vested in the Corporation shall, during the period of such supersession, vest in the Government.
