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[Cites 0, Cited by 0] [Section 303] [Entire Act]

NCT Delhi - Subsection

Section 303(2) in The Delhi Municipal Corporation Act, 1957

(2)Notices of such prohibition as are imposed under sub-section (1) shall be posted in conspicuous places at or near both ends of public streets or portions thereof to which they relate, unless such prohibition applies generally to all public streets.