Gujarat High Court
Pinaben Mahendrabhai Patel vs Designated Authority - Under Anti ... on 21 September, 2015
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/SCA/13777/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 13777 of 2015
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PINABEN MAHENDRABHAI PATEL....Petitioner(s)
Versus
DESIGNATED AUTHORITY - UNDER ANTI DEFECTION LAW &
1....Respondent(s)
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Appearance:
MR C P CHANIYARA, ADVOCATE for the Petitioner(s) No. 1
MS JYOTI BHATT, ASSISTANT GOVERNMENT PLEADER for the
Respondent(s) No. 1
MR DIPEN DESAI, CAVEATOR for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 21/09/2015
ORAL ORDER
Mr. C.P. Chaniyara, learned advocate for the petitioner seeks permission to withdraw this petition. Permission is granted. Accordingly, this petition stands disposed of as withdrawn.
(R.M.CHHAYA, J.) mrp Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Sep 22 02:57:22 IST 2015