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State of Rajasthan - Section

Section 1 in Compounded Levy Scheme for Mini-Cement Plants, 2001

1. Operation of the Scheme.

- This scheme has come into operation with effect from 1st April, 2001 and shall remain in force [upto 31-3-2005 or the date on which the Rajasthan Value Added Tax Act, 2003 comes into force, whichever is earlier] [Substituted from time to time by Dated 22-3-2002, published in Rajasthan Gazette Extraordinary, part 4(ga), dated 22-3-2002 page 578, Dated 1-4-2003, published in Rajasthan Gazette Extraordinary, part 4(ga), dated 1-4-2003 page 6 and Dated 1-2-2004, published in Rajasthan Gazette Extraordinary, part 4(ga), dated 1-2-2004 page 333(5).].