Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 18 in The Allotment of Government Residences (General Pool) Rules, 1990 18. Mutual exchange. - The powers for giving permission for mutual exchange of residence allotted to officer shall be with the House Allotment Committee.
