Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(2) in U.P. Revenue Code, 2006 (2)Subject to the provisions of sub-section (1), the Board, shall exercise, perform and discharge powers, functions and duties conferred upon it by or under this Code or any other law for the time being in force.
