Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] State of Kerala - Subsection Section 30(2)(ii) in The Kerala Agricultural Income Tax Act, 1991 (ii)make an inventory of any cash, stock or other valuable article or thing checked or verified by him;