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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Karnataka - Subsection

Section 74(2)(c) in Karnataka Housing Board Act, 1962

(c)the form of annual housing programme, [and land development programme] [Inserted by Act 8 of 1988 w.e.f. 1.5.1988.] budget and schedule of staff of officers and servants, particulars of housing schemes [or land development schemes] [Inserted by Act 8 of 1988 w.e.f. 1.5.1988.] and other particulars to be contained in the programme under section 19;